Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Manipur - Subsection

Section 14(5)(a) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

(a)confirm, reduce, enhance or annul the assessment, or