Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Madras Presidency - Section Section 17 in The Madras City Civil Court Act, 1892 17. Seal to be used.- The City Court shall use a seal of such form and dimensions as may be for the time being prescribed by the local Government.
