Calcutta High Court
C.I.T. W.B.-Iii vs M/S.Bhagwati Oxygen Ltd. Calcutta on 28 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
I.T.P.83 of 1998
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T. W.B.-III,CAL.
Versus
M/S.BHAGWATI OXYGEN LTD. CALCUTTA
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 28th March, 2014.
For the Appellant :
For the Respondent :
THE COURT : It is reported by the Registry of this Court that the petition has already been decided on 26-3-1999. Consequently, it should be treated as disposed of.
Concerned department and Computer Section are directed to make note of the factum of disposal and make necessary entries in the Ledger as well as in the Computer of Register.
(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2