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Calcutta High Court

C.I.T. W.B.-Iii vs M/S.Bhagwati Oxygen Ltd. Calcutta on 28 March, 2014

Author: Arun Mishra

Bench: Arun Mishra

                                I.T.P.83 of 1998

                        IN THE HIGH COURT AT CALCUTTA
                      Special Jurisdiction (Income Tax)
                                ORIGINAL SIDE

                            C.I.T. W.B.-III,CAL.
                                    Versus
                      M/S.BHAGWATI OXYGEN LTD. CALCUTTA

BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI

Date : 28th March, 2014.

            For the Appellant      :

            For the   Respondent   :

THE COURT : It is reported by the Registry of this Court that the petition has already been decided on 26-3-1999. Consequently, it should be treated as disposed of.

Concerned department and Computer Section are directed to make note of the factum of disposal and make necessary entries in the Ledger as well as in the Computer of Register.

(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2