Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85O] [Entire Act]

State of Andhra Pradesh - Subsection

Section 85O(2) in Andhra Pradesh Municipalities Act, 1965

(2)As soon as the accounts have been audited, the Board shall send a copy thereof together with a copy of the report of the auditor to the State Government.