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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 6(2)(e) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993

(e)any previous application for grant of certificate made by any person directly or indirectly connected with the applicant has been rejected by the Board;