Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 435 in Kerala Municipality Act, 1994 435. Prohibition of feeding of certain animals on filth. - No person shall feed or permit any animal, which is kept by him for dairy purpose or which may be used for food, to be fed on fifth.
