Patna High Court - Orders
The State Of Bihar & Ors vs Saryug Prasad Tanti & Ors on 26 July, 2013
Author: Navin Sinha
Bench: Navin Sinha, Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.446 of 2013
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The State Of Bihar & Ors
.... .... Appellant/s
Versus
Saryug Prasad Tanti & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Vikash Kumar Pankaj
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA
and
HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE NAVIN SINHA)
7 26-07-2013Issue notice to respondent nos. 1 to 4, on I.A. No. 2596 of 2013 for condoning the delay, I.A. No. 2597 of 2013 for stay of the operation of order under Appeal and also on the Memo of Appeal, both under registered cover with A/D as well as ordinary process, for which requisites etc. must be filed within 10 days, failing which this application shall stand rejected without further reference to a Bench.
(Navin Sinha, J) (Vikash Jain, J) P. Kumar/-