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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(5)Where the Council forms an opinion that the application shall be rejected without conducting a physical inspection, it shall reject the application giving sufficient reasons and intimate the applicant of such rejection with a copy to the Central Government.