Allahabad High Court
Krishna Dutt Awasthi vs U.P.Sahkari Gram Vikas Bank ... on 3 April, 2023
Author: Irshad Ali
Bench: Irshad Ali
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- WRIT - A No. - 2000597 of 2004 Petitioner :- Krishna Dutt Awasthi Respondent :- U.P.Sahkari Gram Vikas Bank Ltd.Through M.D.And 3 Ors Counsel for Petitioner :- J.P.Mathur,J.P.Mathu Counsel for Respondent :- Shiv P Shukla,Balram Yadava,C.S.C. Hon'ble Irshad Ali,J.
1. The case is called out in revised list.
2. No-one has put in appearance on behalf of the petitioner, however, learned ACSC is present.
3. The case is dismissed for want of prosecution.
4. Interim order, if any, stands vacated.
Order Date :- 3.4.2023 Adarsh K Singh