Himachal Pradesh High Court
State Of H.P. vs Bhimi Ram on 18 March, 2025
Bench: Tarlok Singh Chauhan, Sushil Kukreja
State of H.P. versus Bhimi Ram Cr. M.P(M) No.2824 of 2024 18.03.2025 Present: Mr.I.N.Mehta, Sr. Additional Advocate General, Ms. Sharmila Patial, Additional Advocate General and Mr. Raj Negi, Deputy Advocate General for the applicant/appellant.
Mr. Jai Ram Sharma, Advocate for the respondent.
Respondent stands served.
Mr. Jai Ram Sharma, Advocate has put in appearance on behalf of the respondent.
Record received. List for consideration on 06.05.2025.
(Tarlok Singh Chauhan)
Judge
(Sushil Kukreja)
March 18, 2025 Judge
(yogesh/sanjeev)