Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32B] [Entire Act] State of Gujarat - Subsection Section 32B(5) in The Gujarat Police Act, 1951 (5)to review and evaluate organizational performance of the police against;(i)the performance indicators as identified and laid down by the Commission itself;(ii)the resources available with, and constraints of the Police;
