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[Cites 0, Cited by 0] [Section 7A(7)] [Section 7A] [Entire Act]

State of Odisha - Subsection

Section 7A(7)(b) in The Orissa Boilers Rules, 1970

(b)has carried out any unauthorized manufacture/repair work to any boiler/streamline in a manner inconsistent with the intent, or purpose of the Acts or Rules made thereunder.]