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[Cites 0, Cited by 7] [Section 40(1)] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(1)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)becomes disqualified under sub-section (1) [or (4)] [The word, brackets and figure were inserted by Maharashtra 34 of 2000, Section 6.] of section 16, or