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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(3)(a) in Sree Sankaracharya University of Sanskrit Act, 1994

(a)The Vice-Chancellor shall be appointed by the Chancellor on the recommendation of a selection committee (hereinafter called the committee) appointed by the Chancellor consisting of a nominee of the Government, a representative of the University Grants Commission and a nominee of the Syndicate. The Chancellor shall appoint one of the members of the committee to be its Convener;