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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(1) in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

(1)Any member of public, who intends admission in visitors gallery during any meeting of the Municipality, shall under his own signature, submit an application in the prescribed form at least before two hours of the meeting, to the officer authorized for this purpose.