Section 17(1)(b) in The Gujarat Fisheries Act, 2003

[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(1)(b) in The Gujarat Fisheries Act, 2003

(b)the Registering Officer under section 12 refusing to grant the registration of vessel or canceling the registration of vessel or under section 13 refusing permission to operate vessel at other port or fishing harbour or terminating such permission may, within thirty days from the date on which the order is communicated to him, prefer an appeal to the Adjudicating Officer:

Legal Document View

Unlock Advanced Research with PRISMAI

State of Gujarat - Subsection

Section 17(1)(b) in The Gujarat Fisheries Act, 2003