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[Cites 0, Cited by 0] [Section 45G] [Entire Act]

NCT Delhi - Subsection

Section 45G(1) in The Government Of National Capital Territory Of Delhi Act, 1991

(1)The Central Government, in consultation with the Authority, shall determine the nature and the categories of officers and other employees required to assist the Authority in the discharge of its functions and provide the Authority with such officers and employees, as it may deem fit.