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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Sikkim - Subsection

Section 79(1)(d) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(d)to notify the seasons and manner in which fire may be kindled, kept or carried in a Reserved Forest or Forest;