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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(2)(iii) in West Bengal Municipal (Building) Rules, 2007

(iii)in case of an educational building with residential occupancy the width of such street or passage shall not be less than 7.00 metres at any part,