Section 34 in Sree Sankaracharya University of Sanskrit Act, 1994
34. Special Grants and Endowments.
- It shall be competent for the University in furtherance of its objects to accept grants or donations or endowments from the Government of Kerala or any other State Government or the Central Government or other bodies or associations or institutions or individuals under such conditions as may be agreed upon between the University and the grantor or donor and approved by the Chancellor.
