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State of Assam - Section
Section 117 in Civil Suit Rules (Assam)
117. Scale of fees in Legal Remembrancer's office.
- The following scale of fees has been adopted in office of the Legal Remembrancer:| Rs. | Rs. | ||
| Drawing plaints and written statements and memoranda of appeal | 5 | to | 85 |
| Settling appeals | 5 | " | 85 |
| Settling petition | 5 | " | 85 |
| Opinion | 5 | " | 85 |
| Compromise | 20 | " | 85 |
| Consultation | 20 | " | 85 |
| Motion | 85 |