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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(5)(iii) in Rajasthan Minor Mineral Concession Rules, 2017

(iii)the notice inviting bid shall specify that the licencee holding the licence prior to expiry of the quarry licence has the right of first refusal and shall also specify his willingness or non-willingness specified pursuant to clause (ii) to this sub-rule, if any;