Delhi High Court - Orders
Smt Shobha Tiwari vs Union Of India And Ors on 18 January, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
27
+ W.P.(C) 9918/2017
SMT SHOBHA TIWARI ..... Petitioner
Through: Mr N.S. Chechi, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Sanjay Kumar Pathak, Mr Sunil
Kumar Jha and Mr M.s. Akhtar,
Advocates for L&B / LAC / GNCTD.
Mr Ajay Verma, Senior Standing
Counsel for DDA with Mr Sumit
Mishra, Advocates.
Mr Jaswinder Singh, Advocate for
R-1.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 18.01.2019
1. Learned counsel for the Petitioner seeks and is granted last opportunity to file the rejoinder before the next date.
2. List on 22nd July, 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
JANUARY 18, 2019 rd