Section 159(3)(c) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 159(3)] [Section 159] [Entire Act]

Union of India - Subsection

Section 159(3)(c) in The Income Tax Act, 2025

(c)exchange of information for––

(i)the prevention of evasion or avoidance of income-tax chargeable under this Act or under the corresponding law in force in that country or specified territory, as the case may be; or

(ii)investigation of cases of such evasion or avoidance; or

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Union of India - Subsection

Section 159(3)(c) in The Income Tax Act, 2025