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Supreme Court - Daily Orders

Akshay Gupta vs Icici Bank Limited on 3 March, 2023

Bench: Ajay Rastogi, Bela M. Trivedi

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     ITEM NO.24                         COURT NO.5                 SECTION XVII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No(s). 6035/2023

     (Arising out of impugned final judgment and order dated 02-01-2023
     in CC No. 63/2020 passed by the National Consumers Disputes
     Redressal Commission, New Delhi)

     AKSHAY GUPTA & ANR.                                            Petitioner(s)

                                                VERSUS

     ICICI BANK LIMITED & ORS.                                      Respondent(s)

     ( IA No.39500/2023-CONDONATION OF DELAY IN FILING and IA
     No.39503/2023-STAY APPLICATION and IA No.39509/2023-APPROPRIATE
     ORDERS/DIRECTIONS and IA No.39504/2023-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )

     WITH
     Diary No(s). 6168/2023 (XVII-A)
     ( IA No.35723/2023-CONDONATION OF DELAY IN FILING and IA
     No.35725/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.35726/2023-STAY APPLICATION and IA No.35727/2023-
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 03-03-2023 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE AJAY RASTOGI
                         HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)             Mr. Gaurav Aggarwal, Adv.
                                   Mr. Abhishek Malhotra, Adv.
                                   Ms. Liz Mathew, AOR
                                   Mr. Harsh Buch, Adv.
                                   Ms. Shilpa Gamnani, Adv.
                                   Ms. Srishti Gupta, Adv.
                                   Ms. Mallika Agarwal, Adv.
                                   Ms. Vasudha Jain, Adv.
                                   Mr. Vijay Deora, Adv.

     For Respondent(s)             Mr. Sameer Parekh, Adv.
Signature Not Verified
                                   Mrs. Chennai Bhalla, Adv.
                                   Mr. Kartik Bhalla, Adv.
Digitally signed by
Ashwani Kumar
Date: 2023.03.04
11:20:32 IST
Reason:                            Mr. Sumit Goel, Adv.
                                   Ms. Sreeparna Basak, Adv.
                                   Mrs. Sreeparna Basak, Adv.
                                   Ms. Pratyusha Priyadarshini, Adv.
                                   Ms. Swati Bharadwaj, Adv.
                                 2

                   Mr. Ajit Pudussery, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

Delay condoned.

Appeals admitted.

Issue notice on application for stay. Tag along with C.A. No. 497 of 2023 and the matter be listed before the appropriate Bench. (VIRENDER SINGH) (ASHWANI KUMAR) BRANCH OFFICER ASTT. REGISTRAR-cum-PS