Supreme Court - Daily Orders
K.Alfred vs Ramesh Iyer on 14 January, 2020
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.48 COURT NO.6 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4417/2019
(Arising out of impugned final judgment and order dated 22-02-2019
in CONTP No. 235/2019 passed by the High Court Of Judicature At
Madras)
K.ALFRED Petitioner(s)
VERSUS
RAMESH IYER & ORS. Respondent(s)
(FOR ADMISSION and IA No.76490/2019-PERMISSION TO APPEAR AND ARGUE
IN PERSON
Date : 14-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s)
Petitioner-in-person
For Respondent(s) Mr. Prashant Kr.,Adv.
Mr. Amit Singh, Adv.
Mr. Rajan Singh, Adv.
Mr. Amarjit Singh Bedi, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 15.1.2020 at 2.00P.M. Rejoinder affidavit is taken on record.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2020.01.14 18:39:37 IST Reason: