Calcutta High Court (Appellete Side)
Balarampur Chini Mills Ltd. & Anr vs Union Of India & Ors on 16 April, 2013
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
1
6th April,
2013.
(SKB)
C.R. 9297 (W) Of 1982
Balarampur Chini Mills Ltd. & Anr.
Vs.
Union of India & Ors.
Mr. K. K. Maity
...for the respondents.
None appears for the petitioners at the time of call. Let this matter be added in the hearing list. Learned Counsel appearing for the respondents is directed to serve a notice upon the learned Counsel for the petitioners forthwith.
(Ashoke Kumar Dasadhikari, J.)