Rajasthan High Court - Jaipur
Hari Shankar Sharma vs Rseb & Ors on 3 November, 2016
Author: Alok Sharma
Bench: Alok Sharma
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH
JAIPUR
ORDER
IN
S.B. CIVIL WRIT PETITION NO.940/1999
Hari Shankar Sharma, S/o Shri Raghubir Saran Sharma, R/o
Mahadeo Gali, Bayana, District Bharatpur.
...Petitioner
Versus
1. Rajasthan State Electricity Board through its Chairman, Vidyut
Bhawan, Joyoti Nagar, Jaipur-302005
2. The Secretary, Rajasthan State Electricity Board, Vidyut Bhawan,
Joyti Nagar, Jaipur-302005
3. Rajasthan Rajya Vidyut Utpadan Nigam Ltd., Jyoti Nagar, Jaipur
4. Rajasthan Rajya Vidyut Prasaran Nigam Ltd., Joyti Nagar, Jaipur
5. Ajmer Vidyut Vitran Nigam Ltd., Ajmer.
6. Jaipur Vidyut Vitran Nigam Ltd., Jaipur.
7. Jodhpur Vidyut Vitran Nigam Ltd., Jodhpur.
...Non-petitioners
Date of Order::03.11.2016
HON'BLE MR. JUSTICE ALOK SHARMA
Dr. Shaugath Roy, for the respondents.
No one has appeared on behalf of the petitioner even in the second round.
Therefore, the writ petition is dismissed in default for non- prosecution.
(ALOK SHARMA), J Karan Himanshu Soni