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Rajasthan High Court - Jaipur

Hari Shankar Sharma vs Rseb & Ors on 3 November, 2016

Author: Alok Sharma

Bench: Alok Sharma

   IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH
                               JAIPUR

                                   ORDER
                                      IN
                    S.B. CIVIL WRIT PETITION NO.940/1999

Hari Shankar Sharma, S/o Shri Raghubir Saran Sharma, R/o
Mahadeo Gali, Bayana, District Bharatpur.
                                                                ...Petitioner
                                    Versus
1. Rajasthan State Electricity Board through its Chairman, Vidyut
Bhawan, Joyoti Nagar, Jaipur-302005
2. The Secretary, Rajasthan State Electricity Board, Vidyut Bhawan,
Joyti Nagar, Jaipur-302005
3. Rajasthan Rajya Vidyut Utpadan Nigam Ltd., Jyoti Nagar, Jaipur
4. Rajasthan Rajya Vidyut Prasaran Nigam Ltd., Joyti Nagar, Jaipur
5. Ajmer Vidyut Vitran Nigam Ltd., Ajmer.
6. Jaipur Vidyut Vitran Nigam Ltd., Jaipur.
7. Jodhpur Vidyut Vitran Nigam Ltd., Jodhpur.
                                                         ...Non-petitioners
                           Date of Order::03.11.2016


                    HON'BLE MR. JUSTICE ALOK SHARMA


Dr. Shaugath Roy, for the respondents.

No one has appeared on behalf of the petitioner even in the second round.

Therefore, the writ petition is dismissed in default for non- prosecution.

(ALOK SHARMA), J Karan Himanshu Soni