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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(8) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(8)All articles should be purchased locally or from other sources by observing usual formalities with the approval of the Managing Committee. Sanction of the Inspector-General of Prisons, Orissa where necessary shall be obtained.
(b)Diet-(1) The inmates shall be dieted according to the following scales :
Early morning tiffin  
(i) Loaf or bread or chuda 115 Gms.
(ii) Sugar 30 Gms.
Other meals (Mid-day and Night)  
(i) Rice or wheat 470 Gms.
(ii) Dal 115 Gms.
(iii) Vegetables 235 Gms.
(iv) Mustard oil 30 Gms.
(v) Salt 20 Gms.
(vi) Condiments 5 Gms.
(vii) Onion 5 Gms.
(viii) Antiscorbetics 5 Gms.
(ix) Fire wood or coal 1 Kg.
(x) Meat or Fish 115 Gms. once a week
(xi) Milk 255 Gms. once a week to vegetarian