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[Cites 0, Cited by 0] [Section 315(2)] [Section 315] [Entire Act]

State of Karnataka - Subsection

Section 315(2)(c) in Karnataka Panchayat Raj Act, 1993

(c)for the prohibition of the deposit or storage of manure, refuse or other offensive matter in a manner or in places prejudicial to the public health, comfort or convenience;