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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Karnataka - Subsection

Section 19(2)(a) in Karnataka Housing Board Act, 1962

(a)such particulars of [housing schemes, land development schemes and labour housing] [Substituted by Act 8 of 1988 w.e.f. 1.5.1988.] schemes which the Board proposes to execute whether in part or whole during the next year as may be prescribed;