Supreme Court - Daily Orders
Ram Bahadur Rai vs Bishwa Nath Rai . on 4 July, 2014
p ITEM NO.14 COURT NO.10 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
8376/2014
(Arising out of impugned final judgment and order dated 02/01/2014
in SA No. 236/2002 passed by the High Court Of Patna)
RAM BAHADUR RAI Petitioner(s)
VERSUS
BISHWA NATH RAI & ORS. Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 04/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Braj Kishore Mishra ,Adv.
Ms. Aparna Jha, Adv.
Ms. Mala Dubey, Adv.
Mr. Abhishek Yadav, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2014.07.05 13:32:40 IST Reason: