Section 16A(2) in U.P. Consolidation of Holdings Rules, 1954
(2)[ For the collection of agricultural statistics in respect of important Kharif and Rabi crops specified by the Board of Revenue periodical partals shall be carried out by the Consolidation Lekhpal every year during the period the village remains under consolidation operations. The results of these partals, be recorded by the Lekhpal in a chittha separately prepared for the purpose in accordance with the instructions of the Director. No Zaid partal shall be carried out. Kharif and Rabi Jinswars in respect of all the crops specified by the Board shall be prepared by the Consolidation Lekhpal and these shall, after the checking by the Consolidator, be forwarded to the Tahsildar concerned by the dates fixed for the submission by the supervisor Kanungo, of Kharif and Rabi Crop statement in the Land Records Manual. The figures contained in (a) Statement of Holdings, Land Revenue and Rentals, and (b) the Area Statement, for the basic year if complied or for the preceding years shall be repeated during the years the village remains under consolidation operations.] [Substituted by Notification No. 437-CH/I-E-256-61, dated 25.3.1964.]
