Supreme Court - Daily Orders
Karnataka Power Corporation Ltd. vs Emta Coal Ltd. on 12 April, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.802 Court No.1 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5401-5404/2017
KARNATAKA POWER CORPORATION LTD. Appellant(s)
VERSUS
EMTA COAL LTD. & ANR. Respondent(s)
Date : 12-04-2021 These appeals were mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Appellant(s)
For Respondent(s) Mr. Abhimanyu Bhandari, Adv. (mentioned by)
Ms. Rooh-e-hina Dua, AOR
Mr. Cheitanya Madan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Put up in the month of July, 2021.
(SANJAY KUMAR-II) (PRADEEP KUMAR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2021.04.12 17:13:42 IST Reason: