Delhi High Court - Orders
Bharat Heavy Electricals Limited vs Abb India Ltd on 15 March, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Jasmeet Singh
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 19/2022 & CM No.5021/2022
BHARAT HEAVY ELECTRICALS LIMITED ..... Appellant
Through: Mr Atul Shanker Mathur, Mr Prabal
Mehrotra, Mr Umang Katariya and
Mr A. Kumar, Advs.
versus
ABB INDIA LTD ..... Respondent
Through: Mr Anirudh Bakhru, Ms Ayush Puri,
Ms Tejaswini Chandrasekhar and Mr
Umang Taygi, Advs.
FAO (COMM) 28/2022 & CM No.8084/2022
BHARAT HEAVY ELECTRICALS LIMITED ..... Appellant
Through: Mr Atul Shanker Mathur, Mr Prabal
Mehrotra, Mr Umang Katariya and
Mr A. Kumar, Advs.
versus
ABB INDIA LTD ..... Respondent
Through: Mr Anirudh Bakhru, Ms Ayush Puri,
Ms Tejaswini Chandrasekhar and Mr
Umang Taygi, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 15.03.2022 [Physical Court Hearing/Hybrid Hearing (as per request)]
1. Mr Atul Shanker Mathur, learned counsel for the appellant, affirms that this appeal is confined to the following two issues:
(i) First, the interpretation of Clauses 9 and 22, obtaining in the General Conditions of Contract [GCC] concerning the Bawana Contract i.e., the subject contract.FAO (COMM) 19/2022 & Conn. 1/2 Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:20.03.2022 21:27:10
(ii) Second, with regard to the payment of interest.
1.1. Mr Mathur reiterates that the issues concerning the rejection of the counter-claim by the learned Arbitrator are not pressed in the above- captioned appeals, although there is a mention, qua the same, in the written submissions filed, as these are founded on facts/material which cannot be subjected to reappreciation in the instant appeals.
2. List the above-captioned appeals on 28.03.2022, at 03:30 P.M. RAJIV SHAKDHER, J JASMEET SINGH, J MARCH 15, 2022 rb Click here to check corrigendum, if any FAO (COMM) 19/2022 & Conn. 2/2 Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:20.03.2022 21:27:10