Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 642] [Entire Act] Union of India - Section Section 34 in The Registration Act, 1908 34. Enquiry before registration by registering officer. (1)Subject to the provisions contained in this Part and in sections 41, 43, 45, 69, 75,
