Supreme Court - Daily Orders
Chandrapur District Liquor ... vs State Of Maharashtra on 1 October, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.802 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11344/2015
(Arising out of impugned final judgment and order dated 30/03/2015
in WP No. 1366/2015 passed by the High Court Of Bombay At Nagpur)
CHANDRAPUR DISTRICT LIQUOR ASSOCIATION Petitioner(s)
VERSUS
STATE OF MAHARASHTRA & ANR. Respondent(s)
WITH SLP(C) No. 11562/2015
SLP(C) No. 12576/2015
Date : 01/10/2015 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Adi Narayana Rao, Sr. Adv.
Mr. Ravindra Keshavrao Adsure,Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List the matters on Friday, the 9th October, 2015.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.10.01 22:17:33 IST Reason: