Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 58 in The Greater Noida Industrial Development Area Building Regulations, 1992

58. Industrial buildings.

- The internal height of the work room in an industrial building shall be such as may be prescribed by the U.P. Factories Rules, 1950, as amended from time to time.