Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(a) in The Border Security Force Rules, 1969

(a)the accused may adduce evidence in support of his application and the prosecutor may adduce evidence in answer thereto, and