Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016 19. Qualifications and age limit. - Minimum qualifications and age limit for appointment to cadre by direct recruitment shall be as specified in Schedule-V.
