Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2)(b) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(b)The Institution should possess sufficient infrastructure and facilities as per requirements to be notified by the Council after prior approval of the State Government;