Madhya Pradesh High Court
Ajeet Shukla vs The State Of Madhya Pradesh on 2 November, 2022
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 50797 of 2022 (AJEET SHUKLA Vs THE STATE OF MADHYA PRADESH) Dated : 02-11-2022 Shri D.K. Shukla, learned counsel for the applicant.
As prayed by the counsel for the applicant, list the matter after two weeks.
(DINESH KUMAR PALIWAL) JUDGE VD Signature Not Verified Signed by: VARSHA DUBEY Signing time: 11/3/2022 3:00:47 PM