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Supreme Court - Daily Orders

Fairdeal Supplies Private Limited vs Union Of India on 6 September, 2024

Author: Sanjay Kumar

Bench: Sanjay Kumar

     ITEM NO.18                              COURT NO.2                SECTION III

                                  S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37397/2024

     (Arising out of impugned final judgment and order dated 24-04-2024
     in SCA No. 5405/2000 passed by the High Court Of Gujarat At
     Ahmedabad)

     FAIRDEAL SUPPLIES PRIVATE LIMITED                                  Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                              Respondent(s)

     ( IA No.190841/2024-CONDONATION OF DELAY IN FILING )

     Date : 06-09-2024 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE SANJIV KHANNA
                             HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)                 Mr. Gaurav Aggarwal, Sr. Adv.
                                       Ms. Samiksha Godiyal, Adv.
                                       Mr. Govind Manoharan, Adv.
                                       Mr. Mohit Negi, AOR
                                       Mr. Tenzing Bhutia, Adv.
                                       Mr. Bd Kundan Rao, Adv.
                                       Mr. Aakash Wal, Adv.

     For Respondent(s)

                             UPON hearing the counsel, the Court made the following
                                                 O R D E R

Delay condoned.

We are not inclined to interfere with the impugned judgment and order.

The special leave petition is accordingly dismissed. Pending application(s), if any, shall also stand disposed of. (VARSHA MENDIRATTA) Signature Not Verified (R.S. NARAYANAN) COURT MASTER (SH) Digitally signed by VARSHA MENDIRATTA Date: 2024.09.13 ASSISTANT REGISTRAR 17:00:13 IST Reason: