Supreme Court - Daily Orders
Fairdeal Supplies Private Limited vs Union Of India on 6 September, 2024
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.18 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37397/2024
(Arising out of impugned final judgment and order dated 24-04-2024
in SCA No. 5405/2000 passed by the High Court Of Gujarat At
Ahmedabad)
FAIRDEAL SUPPLIES PRIVATE LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
( IA No.190841/2024-CONDONATION OF DELAY IN FILING )
Date : 06-09-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Gaurav Aggarwal, Sr. Adv.
Ms. Samiksha Godiyal, Adv.
Mr. Govind Manoharan, Adv.
Mr. Mohit Negi, AOR
Mr. Tenzing Bhutia, Adv.
Mr. Bd Kundan Rao, Adv.
Mr. Aakash Wal, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned judgment and order.
The special leave petition is accordingly dismissed. Pending application(s), if any, shall also stand disposed of. (VARSHA MENDIRATTA) Signature Not Verified (R.S. NARAYANAN) COURT MASTER (SH) Digitally signed by VARSHA MENDIRATTA Date: 2024.09.13 ASSISTANT REGISTRAR 17:00:13 IST Reason: