Bombay High Court
Bharat Bhogilal Patel vs Gemsons Precision Engineering Private ... on 18 July, 2025
11 to 69-COMIP-359-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
TALLE IN ITS COMMERCIAL DIVISION
SHUBHAM
ASHOKRAO
Digitally signed by
TALLE SHUBHAM
ASHOKRAO
Date: 2025.07.21
COMMERCIAL IP SUIT NO. 359 OF 2017 (Sr No. 11)
10:44:27 +0530
Bharat Bhogilal Patel ... Plaintiff
Versus
M/S. Tvs Electronics Limited ... Respondent/Defendant
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COMMERCIAL IP SUIT NO. 25 OF 2018 (Sr No. 12)
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COMMERCIAL IP SUIT NO. 40 OF 2018 (Sr No. 13)
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COMMERCIAL IP SUIT NO. 75 OF 2018 (Sr No. 14)
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COMMERCIAL IP SUIT NO. 115 OF 2018 (Sr No. 15)
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COMMERCIAL IP SUIT NO. 126 OF 2018 (Sr No. 16)
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COMMERCIAL SUIT NO. 133 OF 2018 (Sr No. 17)
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COMMERCIAL IP SUIT NO. 135 OF 2018 (Sr No. 18)
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COMMERCIAL IP SUIT NO. 147 OF 2018 (Sr No. 19)
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COMMERCIAL IP SUIT NO. 154 OF 2018 (Sr No. 20)
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COMMERCIAL IP SUIT NO. 161 OF 2018 (Sr No. 21)
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COMMERCIAL IP SUIT NO. 162 OF 2018 (Sr No. 22)
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COMMERCIAL IP SUIT NO. 290 OF 2018 (Sr No. 23)
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COMMERCIAL IP SUIT NO. 296 OF 2018 (Sr No. 24)
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COMMERCIAL IP SUIT NO. 359 OF 2018 (Sr No. 25)
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COMMERCIAL IP SUIT NO. 360 OF 2018 (Sr No. 26)
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COMMERCIAL IP SUIT NO. 857 OF 2018 (Sr No. 27)
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COMMERCIAL IP SUIT NO. 927 OF 2018 (Sr No. 29)
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COMMERCIAL IP SUIT NO. 1156 OF 2018 (Sr No. 31)
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COMMERCIAL IP SUIT NO. 1520 OF 2018 (Sr No. 43)
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COMMERCIAL IP SUIT NO. 1554 OF 2018 (Sr No. 44)
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COMMERCIAL IP SUIT NO. 49 OF 2019 (Sr No. 61)
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COMMERCIAL IP SUIT NO. 50 OF 2019 (Sr No. 62)
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COMMERCIAL IP SUIT NO. 605 OF 2019 (Sr No. 69)
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COMMERCIAL NOTICE OF MOTION NO. 62 OF 2020 (Sr No. 902)
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Mr. Bharat Patel Plaintiff-in-peron in all suits present.
Mr. H. W. Kane, Ms. Amruta Thakur & Mr. Kanak Kadam i/by W. S. Kane & Co., for
the Defendant in COMIP-359-2017, COMIP-577-2019, COMIP/927/2018., &
COMIP/1156/2018.
Mr. Hiren Kamod, Adv. Ahsan Allana & Adv. A. Kadapatti i/by JSA for the
Defendant in COMIP-154-18.
Adv. Uttara Jhaveri and Adv. Tanya Kukade i/by Nishith Desai Associates for the
Defendant in COMIP-1510-2018.
Adv. Shailendra Kanetkar for the Defendant in COMIP-1560-2018.
Adv. Harsh Kesharia for the Defendant in COMIP-50-2019.
Mr. Anshul Saurastri, Mr. Jay Shah i/by Krishna & Saurastri Associates LLP in
COMIP-567-2019.
Mr. H. W. Kane and Adv. Amruta Thakur for Defendant in COMIP/927/2018., &
COMIP/1156/2018.
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Coram : Sharmila U. Deshmukh, J.
Date : July 18, 2025. P. C. :
1. After hearing the arguments of Mr. Kane, this Court is of the opinion that considering the issues involved it would be appropriate, if the Plaintiff who appears-in-person takes legal assistance in the matter. When so conveyed Mr. Patel is agreeable to the same. At his request, stand over to 25th July, 2025.
[Sharmila U. Deshmukh, J.]
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