115WM. [ Chapter XII-H not to apply after a certain date. [ Inserted by Act 33 of 2009, Section 49 (w.e.f. 1.4.2009).]
- Nothing contained in this Chapter shall apply, in respect of any assessment for the assessment year commencing on the 1st day of April, 2010 or any subsequent assessment year.] [Substituted by Act 32 of 2003, Section 56, for sub-Section (2) (w.e.f. 1.4.2003).]
