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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(iv) in Biju Patnaik University of Technology Act, 2002

(iv)to provide for instruction and training in such branches or learning as are in keeping with the objects of the University and to make provision for research and for the advancement and dissemination of knowledge;