Allahabad High Court
U.P.Matsya Vikas Nigam Ltd. ... vs Commissioner Of Income Tax Lko. on 6 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 109 of 2008 Petitioner :- U.P.Matsya Vikas Nigam Ltd. Lko.Through Its M.D. Respondent :- Commissioner Of Income Tax Lko. Petitioner Counsel :- Neerav Chitravanshi Respondent Counsel :- D.D.Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Sri D. D. Chopra, learned counsel for the respondent is reported to be on sanctioned leave.
List in the week commencing 25th January, 2010. Order Date :- 6.1.2010 psd