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State of Odisha - Section

Section 40 in Orissa State Financial Corporation (Staff) Regulations, 1975

40. Speculation in stocks, shares, etc.

- An employee shall not speculate in stocks, shares, securities or commodities of any description, provided that nothing in this regulation shall be deemed to prohibit an employee from making a bona fide investment of his/her own funds in such manner as he/she may consider necessary.