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State of Tamilnadu - Section

Section 50 in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

50. Counting to be continuous.

- The Returning Officer shall cause to proceed continuously with the counting of votes, and shall, during any necessary intervals, during which the counting has to be suspended, place ballot papers, packets and other documents relating to the election under his seal and seals of such candidates as may desire to affix them and shall cause adequate precautions to be taken for their safe custody.