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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(f) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(f)the officer-in-charge of the child care institution shall provide sanitary items, new set of clothes, bedding, tooth brush and other necessary items for each child;